THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S SAINIK FOOD PVT. LTD. AND OTHERS

LAWS(SC)-2018-11-131

SUPREME COURT OF INDIA

Decided on November 13,2018

The Principal Chief Commissioner Of Income Tax And Another Appellant

VERSUS

M/S Sainik Food Pvt. Ltd. And Others Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending applications, if any, stand disposed of.;