PRINCIPAL COMMISSIONER OF INCOME TAX Vs. WELL WISHER CONSTRUCTION (P.) LTD.

LAWS(SC)-2018-9-184

SUPREME COURT OF INDIA

Decided on September 14,2018

Principal Commissioner Of Income Tax Appellant

VERSUS

Well Wisher Construction (P.) Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending applications, if any, shall stand disposed of.;