GANESH S/O KISHANRAO KALAPAD Vs. KISHAN BALIRAM WANKHEDE & ORS.
LAWS(SC)-2018-8-131
SUPREME COURT OF INDIA
Decided on August 31,2018

Ganesh S/O Kishanrao Kalapad Appellant
VERSUS
Kishan Baliram Wankhede And Ors. Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Injured-appellant was awarded compensation of Rs. 25,000/- by the Tribunal which was affirmed by the High Court. The appellant seeks enhancement of compensation.
(3.) The appellant has sustained injuries on the eye and is said to have disability of 25%. The appellant was a daily-wage labourer by doing masonry work and earning Rs. 125/- per day.;


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