PR. COMMISSIONER OF INCOME TAX Vs. M/S. VEER GEMS
LAWS(SC)-2018-1-137
SUPREME COURT OF INDIA
Decided on January 05,2018

Pr. Commissioner Of Income Tax Appellant
VERSUS
M/S. Veer Gems Respondents

JUDGEMENT

ROHINTON FALI NARIMAN,J. - (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application(s), if any, shall stand disposed of.;


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