M/S. INDIAN COFFEE WORKERS COOP.SOC.LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
LAWS(SC)-2018-5-142
SUPREME COURT OF INDIA
Decided on May 08,2018

M/S. Indian Coffee Workers Coop.Soc.Ltd. Appellant
VERSUS
COMMISSIONER OF CENTRAL EXCISE Respondents

JUDGEMENT

- (1.) Leave granted in the special leave petition.;


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