PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PANCHSHEEL COLONIZERS (P.) LTD.

LAWS(SC)-2018-12-124

SUPREME COURT OF INDIA

Decided on December 14,2018

Principal Commissioner Of Income Tax Appellant

VERSUS

Panchsheel Colonizers (P.) Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted. To be heard along with SLP(C) No. 9325 of 2018 and other connected matters, if any.;