DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS Vs. RALLIS INDIA LTD
LAWS(SC)-2018-9-175
SUPREME COURT OF INDIA
Decided on September 24,2018

Deputy Commissioner Of Income Tax And Others Appellant
VERSUS
RALLIS INDIA LTD Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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