MEDICAL COUNCIL OF INDIA & ORS Vs. AIMAN KAMAL & ORS

LAWS(SC)-2018-4-202

SUPREME COURT OF INDIA

Decided on April 18,2018

Medical Council Of India And Ors Appellant

VERSUS

Aiman Kamal And Ors Respondents

- (1.) In C.A. No.3952/2018 @ SLP (C) No.35683/2016
(2.) Heard learned counsel for the parties.
(3.) Leave granted.;