AMRAPALI FINCAP LTD. Vs. VICE CHAIRMAN/MEMBER SECRETARY, INCOME TAX SETTLEMENT COMMISSION
LAWS(SC)-2018-11-139
SUPREME COURT OF INDIA
Decided on
November 13,2018
Amrapali Fincap Ltd.
Appellant
VERSUS
Vice Chairman/Member Secretary, Income Tax Settlement Commission
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Hearing expedited.;
(2.) Hearing expedited.;
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