JUDGEMENT
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(1.) We have heard the learned Amicus, the learned ASG and learned counsel for the parties.
(2.) A very brief status report has been presented in the Court today. On going through the brief status report, we find that the Ministry of Home Affairs has committed itself to open the Beta version of the portal for online cyber crime reporting. The public launch of the Beta version is expected in the last week of April, 2018.
(3.) It is also stated that connectivity of the portal has been tested with Maharashtra, Kerala, UP and Chandigarh. The process is underway to establish connectivity with all other States/UTs and efforts have been made to integrate as many States as possible before the launch date.;
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