COMMISSIONER OF INCOME TAX Vs. M/S. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
LAWS(SC)-2018-3-145
SUPREME COURT OF INDIA
Decided on March 26,2018

COMMISSIONER OF INCOME TAX Appellant
VERSUS
M/S. New Okhla Industrial Development Authority Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.;


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