COMMISSIONER OF INCOME TAX Vs. KAMAL GALANI

LAWS(SC)-2018-12-120

SUPREME COURT OF INDIA

Decided on December 10,2018

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Kamal Galani Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending applications, if any, stand disposed of.;