UNION OF INDIA AND ORS Vs. K V RAMA RAJU AND ORS

LAWS(SC)-2018-1-100

SUPREME COURT OF INDIA

Decided on January 30,2018

Union Of India And Ors Appellant

VERSUS

K V Rama Raju And Ors Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel for the parties and perused the record.;