JUDGEMENT
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(1.) An affidavit has been filed by Smt. Ramamani IAS who is the Joint Collector and Special Land Acquisition Officer, HNSS-II, Anantapur District. The affidavit has been filed pursuant to order dated 05.03.2018.
(2.) From the affidavit, it is clear that the objections filed by the petitioners were heard by Mr. M. Ram Mohan who was the then Special Deputy Collector (LA), HNSS-II, Ananthapuramu . The hearing was conducted by him on 19th September, 2016.
(3.) Thereafter, Mr. M. Ram Mohan was apparently transferred and in his place one Mr. Srinivasulu was appointed. Mr. Srinivasulu was apparently transferred and in his place Smt. C. Venkata Narayanamma was appointed as Special Deputy Collector (LA), HNSS-II, Ananthapuramu. It is Smt. C. Venkata Narayanamma who has passed the award on 03.01.2018.;
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