TARA CHAND ETC. Vs. THE STATE OF HARYANA
LAWS(SC)-2018-7-123
SUPREME COURT OF INDIA
Decided on July 06,2018

TARA CHAND ETC. Appellant
VERSUS
The State Of Haryana Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The application for substitution of legal representatives of deceased appellants Devidayal, Rajender Singh, Puranchand and Santa Singh in Civil Appeal @ Special Leave Petition (civil) Diary No(s).3789/2018 is allowed.
(3.) Leave granted.;


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