NACHHATAR SINGH ETC ETC Vs. STATE OF PUNJAB & ORS
LAWS(SC)-2018-1-106
SUPREME COURT OF INDIA
Decided on January 22,2018

Nachhatar Singh Etc Etc Appellant
VERSUS
State Of Punjab And Ors Respondents

JUDGEMENT

Kurian Joseph, J. - (1.) Permission to file Special Leave Petition(s) is granted.
(2.) Delay condoned. The application(s) for substitution is/are allowed.
(3.) Leave granted.;


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