CONVENTIONAL FASTNERS Vs. COMMISSIONER OF INCOME TAX, DEHRADUN & ANR.
LAWS(SC)-2018-5-132
SUPREME COURT OF INDIA
Decided on
May 16,2018
Conventional Fastners
Appellant
VERSUS
Commissioner Of Income Tax, Dehradun And Anr.
Respondents
JUDGEMENT
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(1.) The Special Leave Petition is dismissed.;
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