- (1.) M.A.NOS.293-295/2017, 1018/2017, 346/2017, 1747/2017 and 749/2018, CONTEMPT PETITION (C)NOS.1590-1592 and 1593 OF 2017, I.A. NOS.101777, 7057 and 19439 OF 2018 and I.A. No. 43413 : Heard learned counsel.
(2.) Learned counsel appearing for the applicants/petitioners seeks leave to withdraw the above applications and contempt petitions.
(3.) The applications as well as the contempt petitions are dismissed as withdrawn.;