COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. NORTAL NETWORK INDIA INTERNATIONAL INC.

LAWS(SC)-2018-12-123

SUPREME COURT OF INDIA

Decided on December 10,2018

Commissioner Of Income Tax (International Taxation)-2 Appellant

VERSUS

Nortal Network India International Inc. Respondents

- (1.) Delay condoned.
(2.) Leave granted. Tag with C.A. No. 11195/2018 and connected matter(s). ;