ASSISTANT COMMISSIONER OF INCOME TAX Vs. M/S AGRA DEVELOPMENT AUTHORITY
LAWS(SC)-2018-9-174
SUPREME COURT OF INDIA
Decided on September 28,2018

ASSISTANT COMMISSIONER OF INCOME TAX Appellant
VERSUS
M/S Agra Development Authority Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.