INCOME TAX OFFICER Vs. CHINTAN JADAVBHAI PATEL

LAWS(SC)-2018-2-189

SUPREME COURT OF INDIA

Decided on February 09,2018

INCOME TAX OFFICER Appellant

VERSUS

Chintan Jadavbhai Patel Respondents

- (1.) Heard.
(2.) Delay condoned.
(3.) The special leave petition is dismissed.;