SHIV DEVI & ORS ETC ETC Vs. STATE OF HARYANA & ORS ETC ETC

LAWS(SC)-2018-10-139

SUPREME COURT OF INDIA

Decided on October 05,2018

Shiv Devi And Ors Etc Etc Appellant

VERSUS

State Of Haryana And Ors Etc Etc Respondents

- (1.) Delay in filing substitution application is condoned.
(2.) Substitution allowed.
(3.) Delay in filing Special Leave Petitions is condoned.;