THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. KEERTHI AGRO MILLS (P) LTD.
LAWS(SC)-2018-7-129
SUPREME COURT OF INDIA
Decided on July 03,2018
The Principal Commissioner Of Income Tax
Appellant
VERSUS
M/S. Keerthi Agro Mills (P) Ltd.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The Special Leave Petitions are dismissed.;
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