THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. KEERTHI AGRO MILLS (P) LTD.
LAWS(SC)-2018-7-129
SUPREME COURT OF INDIA
Decided on July 03,2018

The Principal Commissioner Of Income Tax Appellant
VERSUS
M/S. Keerthi Agro Mills (P) Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petitions are dismissed.;


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