MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PANKAJ ARORA (SECRETARY) AND OTHERS
LAWS(SC)-2018-1-99
SUPREME COURT OF INDIA
Decided on January 23,2018

MUNICIPAL CORPORATION OF GREATER MUMBAI Appellant
VERSUS
Pankaj Arora (Secretary) And Others Respondents

JUDGEMENT

N.V. Ramana, J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal by special leave is directed against the judgment and order dated 16th September, 2015 passed by the High Court of Judicature at Bombay in Criminal Writ Petition No. 3166 of 2012.;


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