COMMISSIONER OF INCOME Vs. KANPUR PLASTICPACK LTD.

LAWS(SC)-2018-7-122

SUPREME COURT OF INDIA

Decided on July 03,2018

COMMISSIONER OF INCOME Appellant

VERSUS

Kanpur Plasticpack Ltd. Respondents

ROHINTON FALI NARIMAN,J. - (1.) The Special Leave Petition is dismissed on the ground of delay as well as on merits.;