INCOME TAX OFFICER Vs. CANYON FINANCIAL SERVICES LTD.
LAWS(SC)-2018-2-186
SUPREME COURT OF INDIA
Decided on February 19,2018

INCOME TAX OFFICER Appellant
VERSUS
Canyon Financial Services Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.