DEPUTY COMMISSIONER OF INCOME TAX Vs. ALPESH GOKULBHAI KOTADIA

LAWS(SC)-2018-5-131

SUPREME COURT OF INDIA

Decided on May 16,2018

DEPUTY COMMISSIONER OF INCOME TAX Appellant

VERSUS

Alpesh Gokulbhai Kotadia Respondents

ROHINTON FALI NARIMAN,J. - (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;