SANDEEP CHANDAK ETC. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KANPUR

LAWS(SC)-2018-4-194

SUPREME COURT OF INDIA

Decided on April 23,2018

Sandeep Chandak Etc. Appellant

VERSUS

Principal Commissioner Of Income Tax, Kanpur Respondents

- (1.) Heard.
(2.) We do not find any ground to interfere with the impugned order(s).
(3.) The special leave petitions are accordingly dismissed.;