PR. COMMISSIONER OF INCOME TAX, ALWAR Vs. M/S GILLETTE INDIA LTD
LAWS(SC)-2018-9-173
SUPREME COURT OF INDIA
Decided on September 14,2018

Pr. Commissioner Of Income Tax, Alwar Appellant
VERSUS
M/S Gillette India Ltd Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.