COMMISSIONER OF INCOME TAX Vs. BHAI MOHAN SINGH FOUNDATION

LAWS(SC)-2018-7-128

SUPREME COURT OF INDIA

Decided on July 02,2018

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Bhai Mohan Singh Foundation Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application stands disposed of.;