COMMISSIONER OF INCOME TAX Vs. CHAMBAL FERTILIZERS AND CHEMICALS LTD. MANAGER
LAWS(SC)-2018-5-139
SUPREME COURT OF INDIA
Decided on
May 01,2018
COMMISSIONER OF INCOME TAX
Appellant
VERSUS
Chambal Fertilizers And Chemicals Ltd. Manager
Respondents
JUDGEMENT
-
(1.) Heard.
(2.) The special leave petition is dismissed both on the ground of delay as well as on merits.;
(2.) The special leave petition is dismissed both on the ground of delay as well as on merits.;
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