PR. COMMISSIONER OF INCOME TAX CITY 1 Vs. BOMBAY BURMAH TRADING CORPORATION LTD.

LAWS(SC)-2018-7-121

SUPREME COURT OF INDIA

Decided on July 03,2018

Pr. Commissioner Of Income Tax City 1 Appellant

VERSUS

BOMBAY BURMAH TRADING CORPORATION LTD. Respondents

JUDGEMENT

A.K.SIKRI,J. - (1.) The Special Leave Petition is dismissed both on the ground of delay as well as on merits.
(2.) Pending applications, if any, stand disposed of.;

Click here to view full judgement.