KONARK STRUCTURAL ENGINEERS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX 9(2) & ANR.

LAWS(SC)-2018-7-138

SUPREME COURT OF INDIA

Decided on July 06,2018

Konark Structural Engineers Pvt. Ltd. Appellant

VERSUS

Deputy Commissioner Of Income Tax 9(2) And Anr. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application(s), if any, stands disposed of accordingly.;