PR. COMMISSIONER OF INCOME TAX Vs. M/S. KRISHAK BHARTI COOPERATIVE LTD.
LAWS(SC)-2018-1-123
SUPREME COURT OF INDIA
Decided on January 19,2018
Pr. Commissioner Of Income Tax
Appellant
VERSUS
M/S. Krishak Bharti Cooperative Ltd.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Leave granted.;
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