COMMISSIONER OF INCOME TAX (E) JAIPUR Vs. M/S SANTOKBA DURLABHJI TRUST FUND, JAIPUR
LAWS(SC)-2018-4-193
SUPREME COURT OF INDIA
Decided on April 23,2018

Commissioner Of Income Tax (E) Jaipur Appellant
VERSUS
M/S Santokba Durlabhji Trust Fund, Jaipur Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.