COMMISSIONER OF INCOME TAX (E) JAIPUR Vs. M/S SANTOKBA DURLABHJI TRUST FUND, JAIPUR
LAWS(SC)-2018-4-193
SUPREME COURT OF INDIA
Decided on April 23,2018
Commissioner Of Income Tax (E) Jaipur
Appellant
VERSUS
M/S Santokba Durlabhji Trust Fund, Jaipur
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Leave granted.;
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