DIRECTOR OF INCOME TAX (IT)-II Vs. BLACK AND VEATCH PRICHARD, INC.

LAWS(SC)-2018-9-187

SUPREME COURT OF INDIA

Decided on September 14,2018

Director Of Income Tax (It)-Ii Appellant

VERSUS

Black And Veatch Prichard, Inc. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Let it be listed along with C.A.No.9105/2017 @ SLP(C)No.7658/2012 and connected matters.;