COMMISSIONER OF INCOME TAX GHAZIABAD Vs. M/S BABBAR CHARITABLE TRUST
LAWS(SC)-2018-9-172
SUPREME COURT OF INDIA
Decided on September 10,2018

Commissioner Of Income Tax Ghaziabad Appellant
VERSUS
M/S Babbar Charitable Trust Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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