SURAJ PRAKASH BHAGAT Vs. BHAVESHBHAI NARESHCHANDRA AMIN & ORS
LAWS(SC)-2018-8-68
SUPREME COURT OF INDIA (FROM: GUJARAT)
Decided on August 27,2018

SURAJ PRAKASH BHAGAT Appellant
VERSUS
BHAVESHBHAI NARESHCHANDRA AMIN And ORS Respondents

JUDGEMENT

Kurian Joseph, J. - (1.) Leave granted.
(2.) The appellant is before this Court, aggrieved by the order dated 24.07.2018 passed by the High Court of Gujarat at Ahmedabad in Appeal from Order No.86 of 2018. The High Court vacated the interim order of injunction granted in Special Civil Suit No.330 of 2017.
(3.) We are informed that Respondent No.3 herein has moved an application for transfer of Special Civil Suit No.330 of 2017 from the Court of the 16th Additional Senior Civil Judge, Vadodara to some other Court.;


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