CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES AND OTHERS Vs. MEGHALAYA CO. OPERATIVE APEX BANK LTD. AND OTHERS

LAWS(SC)-2018-3-142

SUPREME COURT OF INDIA

Decided on March 19,2018

Chairman, Central Board Of Direct Taxes And Others Appellant

VERSUS

Meghalaya Co. Operative Apex Bank Ltd. And Others Respondents

- (1.) Heard.
(2.) Delay condoned.
(3.) We do not find any ground to interfere with the impugned order.;