COMMISSIONER OF INCOME TAX Vs. OM KOTHARI FOUNDATION
LAWS(SC)-2018-7-187
SUPREME COURT OF INDIA
Decided on July 10,2018

COMMISSIONER OF INCOME TAX Appellant
VERSUS
Om Kothari Foundation Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed on the ground of low tax effect.
(3.) Pending application(s), if any, stands disposed of accordingly.;


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