EMMANUEL LALITH KUMAR Vs. THE ORTHODOX SYRIAN CATHOLIC EDUCATIONAL SOCIETY
LAWS(SC)-2018-3-163
SUPREME COURT OF INDIA
Decided on March 12,2018

EMMANUEL LALITH KUMAR Appellant
VERSUS
The Orthodox Syrian Catholic Educational Society Respondents

JUDGEMENT

- (1.) Without prejudice to the contentions available to the parties, we direct the first respondent to reinstate the petitioner forthwith and submit a report to this Court within five days from today.
(2.) List on 16.03.2018.;


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