COMMISSIONER OF INCOME TAX Vs. BABU RAM EDUCATION SOCIETY

LAWS(SC)-2018-7-168

SUPREME COURT OF INDIA

Decided on July 23,2018

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Babu Ram Education Society Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 5103/2012.;