COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S. CHETTINAD LOGISTICS PVT. LTD.

LAWS(SC)-2018-7-127

SUPREME COURT OF INDIA

Decided on July 02,2018

COMMISSIONER OF INCOME TAX (CENTRAL) Appellant

VERSUS

M/S. Chettinad Logistics Pvt. Ltd. Respondents

- (1.) The Special Leave Petition is dismissed on the ground of delay as well as on merits.;