PRABHAT RANJAN SINGH & ANR Vs. R K KUSHWAHA & ORS
LAWS(SC)-2018-9-16
SUPREME COURT OF INDIA
Decided on September 07,2018

Prabhat Ranjan Singh And Anr Appellant
VERSUS
R K Kushwaha And Ors,P. Sudhakar Rao And Ors. Vs. U. Govinda Rao And Ors; 2013 8 Scc 693 Respondents

JUDGEMENT

Deepak Gupta J. - (1.) Leave granted in appeal arising out of SLP (C) No(s). 22444 of 2017.
(2.) This is yet another battle, in the seemingly never ending war between promotees and direct recruits.
(3.) In the Indian Railways, there is a service known as the Indian Railway Service of Signal Engineers (for short 'the IRSSE'). This is a Group-A service. Recruitment to the service is by two modes 50% by direct recruitment and 50% by promotion from amongst Group-B officers in the feeder services. The direct recruits are selected through an examination conducted by the Union Public Service Commission (for short 'the UPSC').;


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