MADAN MOHAN Vs. KAMAL PARKASH GOYA & ORS.
LAWS(SC)-2018-7-114
SUPREME COURT OF INDIA
Decided on July 06,2018

MADAN MOHAN Appellant
VERSUS
Kamal Parkash Goya And Ors. Respondents

JUDGEMENT

- (1.) Issue notice returnable in four weeks.
(2.) Waive service on respondent no.4 since Mr. Roopansh Purohit, learned counsel, is appearing on its behalf.
(3.) Let notice be issued to other respondents.;


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