IQBAL Vs. STATE OF UTTAR PRADESH

LAWS(SC)-2018-10-45

SUPREME COURT OF INDIA

Decided on October 11,2018

IQBAL Appellant

VERSUS

STATE OF UTTAR PRADESH Respondents

Kurian Joseph, J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard the learned counsel appearing for the parties.;