COMMISSIONER OF INCOME TAX Vs. DAULAT ENTERPRISES

LAWS(SC)-2018-7-120

SUPREME COURT OF INDIA

Decided on July 02,2018

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Daulat Enterprises Respondents

ADARSH KUMAR GOEL,J. - (1.) Heard.
(2.) Delay condoned.
(3.) We do not find any ground to interfere with the impugned order.;