JOINT COMMISSIONER OF INCOME TAX AND OTHERS Vs. GRIHALAKSH FILMS AND ANOTHER

LAWS(SC)-2018-7-137

SUPREME COURT OF INDIA

Decided on July 02,2018

Joint Commissioner Of Income Tax And Others Appellant

VERSUS

Grihalaksh Films And Another Respondents

- (1.) Heard learned counsel for the petitioner.
(2.) Delay condoned.
(3.) The Special Leave Petition is dismissed.;