THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE Vs. VINODBHAI SHAMJIBHAI RAVANI
LAWS(SC)-2018-5-129
SUPREME COURT OF INDIA
Decided on May 16,2018

The Deputy Commissioner Of Income Tax, Circle Appellant
VERSUS
Vinodbhai Shamjibhai Ravani Respondents

JUDGEMENT

- (1.) The special leave petition is dismissed on the ground of delay as well as on merits.
(2.) Pending application(s), if any, stands disposed of accordingly.;


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