INCOME TAX OFFICER Vs. M/S. CANYON FINANCIAL SERVICES LTD.

LAWS(SC)-2018-1-122

SUPREME COURT OF INDIA

Decided on January 11,2018

INCOME TAX OFFICER Appellant

VERSUS

M/S. Canyon Financial Services Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application(s), if any, stands disposed of accordingly.;